Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 13 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
1-comss-5-2003.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.05 OF 2003
SKF India Limited ...Plaintiff
vs.
Banarasi Lal Madan ...Defendant
Mr. Prasahnt Chavan a/w. Mr. Murli Madekar, Mr. Sachin Kudalkar
i/b. M/s. Madekar & Co., for the Plaintiff.
Mr. Ankit Rajpal i/b. Mr. Manoj Bhatt, for the Defendant.
CORAM : N. J. JAMADAR, J.
DATE : APRIL 13, 2023 P.C.:
1. Heard the learned counsel for the parties.
2. Post for submissions in rejoinder on behalf of the plaintiff on 8th June, 2023 at 2.30 pm. (N. J. JAMADAR, J.) Vishal Parekar ...1 ::: Uploaded on - 17/04/2023 ::: Downloaded on - 18/04/2023 00:02:21 :::