Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Skf India Limited vs Banarasi Lal Madan on 13 April, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                            1-comss-5-2003.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO.05 OF 2003

SKF India Limited                                                ...Plaintiff
     vs.
Banarasi Lal Madan                                               ...Defendant

Mr. Prasahnt Chavan a/w. Mr. Murli Madekar, Mr. Sachin Kudalkar
i/b. M/s. Madekar & Co., for the Plaintiff.
Mr. Ankit Rajpal i/b. Mr. Manoj Bhatt, for the Defendant.

                                    CORAM :   N. J. JAMADAR, J.
                                    DATE :    APRIL 13, 2023

P.C.:

1. Heard the learned counsel for the parties.

2. Post for submissions in rejoinder on behalf of the plaintiff on 8th June, 2023 at 2.30 pm. (N. J. JAMADAR, J.) Vishal Parekar ...1 ::: Uploaded on - 17/04/2023 ::: Downloaded on - 18/04/2023 00:02:21 :::