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[Cites 0, Cited by 27] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Customs Act, 1962

(3)Notwithstanding anything contained in this section, [a [Commissioner (Appeals)] [Substituted by Act 44 of 1980, Section 50 and Schedule V (w.e.f. 11.10.1982). ] shall not exercise the powers and discharge the duties conferred or imposed on an officer of customs other than those specified in Chapter XV and section 108.