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State of Uttarakhand - Section

Section 20 in Himgiri Zee University Act, 2003

20. Authorities of the University.

- The following shall be the authorities of the University, namely: -
(a)The Board of Governors;
(b)The Board of management;
(c)The Academic council;
(d)The Finance Committee; and
(e)Such other authorities as may be declared by the Statutes to be the authorities of the University.