Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(9) in Goa Prisons Rules, 2006

(9)"Competent Authority" means any officer having jurisdiction and due legal authority to deal with a particular matter in question;