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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Maharashtra - Subsection

Section 169(1) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(1)For purposes of this Statute, 'class' means a body of students in a College or Recognised Institution, undergoing a course of instruction leading to a University Examination in a Faculty.