Section 8 in The Bihar Industrial Employment (Standing Orders) Rules, 1947
8. Committee of representatives of workmen.
- Where there is no such union, the Certifying Officer shall call a meeting of the workmen concerned for the purposes of electing a Committee of Representatives, whose number shall not exceed five. The Committee shall, elect one from amongst its own number to be the President to whom the Certifying Officer shall forward a copy of the draft Standing Orders.
