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Bombay High Court

Priyanka Prakash Kulkarni vs The Maharashtra Public Srvice ... on 18 August, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

                      skn                                       1                    40-WP-9040.2023.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          APPELLATE SIDE

                                        WRIT PETITION NO. 9040 OF 2023

                      Priyanka Prakash Kulkarni.                              ...        Petitioner.
                            V/s.
                      The Maharashtra Public Service Commission.              ...        Respondent.



                      Mr.D.B.Khaire i/b. Mr.Abhijeet U. Pawar for the Petitioner.
                      Mr.N.K.Rajpurohit, AGP for the Respondent.


                                     CORAM :          NITIN JAMDAR, AND
                                                      MANJUSHA AJAY DESHPANDE, JJ.
                                     DATE :           18 August 2023.
SANJAY
KASHINATH             P.C. :
NANOSKAR
Digitally signed by

The Petitioner has sought a direction to the Respondent SANJAY KASHINATH NANOSKAR Date: 2023.08.19 15:21:48 +0530 to allow the Petitioner to appear for Group 'A' and 'B' posts pursuant to the advertisement dated 11 May 2022. The learned AGP appearing for the Respondent seeks time to take instructions whether assuming the Petitioner succeeds, it is practicable to grant this relief as of today. Stand over to 23 August 2023.

(MANJUSHA AJAY DESHPANDE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 19/08/2023 ::: Downloaded on - 20/08/2023 02:20:23 :::