Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(a) in Tamil Nadu Prohibition Act, 1937

(a)This section and sections 3 and 6 shall come into force in the whole of the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by 14th January 1969.] at once.