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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(i) in Occupational Safety, Health and Working Conditions Code, 2020

(i)"family" does not include child, as defined in the Child and Adolescent (Prohibition and Regulation) Act, 1986(61 of 1986), for this section;