Supreme Court - Daily Orders
Neeraj Sud vs Jaswinder Singh (Minor) on 27 July, 2023
Bench: A.S. Bopanna, M.M. Sundresh
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ITEM NO.113 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 272/2012
NEERAJ SUD & ANR. Appellant(s)
VERSUS
JASWINDER SINGH (MINOR) & ANR. Respondent(s)
WITH
C.A. No. 5526/2012 (XVII-A)
Date : 27-07-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Appellant(s) Mr. Rajesh Garg, Sr. Adv.
Ms. Neha Matharoo, Adv.
Mr. Sudarshan Rajan, AOR
Mr. Mahesh Kumar, Adv.
Mr. Ramesh Rawat, Adv.
Mr. Rohit Bhardwaj, Adv.
Mr. Hitain Bajaj, Adv.
Mr. Ashutosh Gupta, Adv.
Mr. Rajeev Khurana, Adv.
Mr. Amit Prasad, Adv.
Mrs. Ruchika Prasad, Adv.
Mr. Ayodhya Prasad, Adv.
Mr. Ninad Baldawala, Adv.
Ms. Devanshi Pokhriyal, Adv.
Mr. Mayank Kshirsagar, AOR
For Respondent(s) Mr. Amit Prasad, Adv.
Mrs. Ruchika Prasad, Adv.
Mr. Ayodhya Prasaf, Adv.
Mr. Ninad Baldawala, Adv.
Ms. Devanshi Pokhriyal, Adv.
Signature Not Verified
Mr. Mayank Kshirsagar, AOR
Digitally signed by
Nisha Khulbey
Date: 2023.07.27
Mr. Rajesh Garg, Sr. Adv.
16:29:54 IST
Reason:
Ms. Neha Matharoo, Adv.
Mr. Sudarshan Rajan, AOR
Mr. Ramesh Rawat, Adv.
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Mr. Mahesh Kumar, Adv.
Mr. Rohit Bhardwaj, Adv.
Mr. Hitain Bajaj, Adv.
Mr. Ashutosh Gupta, Adv.
Mr. Rohit Khurana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 03rd August, 2023.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR