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State of Kerala - Section

Section 272 in Kerala Panchayat Raj Act, 1994

272. Public Roads, markets, wells, tanks, etc. to be open to all.

- All roads, markets, wells, tanks, reservoirs and waterways, vested in or maintained by a Panchayat shall be open to the use and enjoyment of all persons, irrespective of their caste or creed or any other considerations.