Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 23 in Uttarakhand Medical Service Selection Board Act, 2015 23. Protection of action taken in good faith. - No, suit prosecution or other proceeding shall lie against any person for anything which is in good faith done or intended to be under this Act.
