Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 4 in West Bengal Finance Act, 2018 4. Amendment of West Bengal Act XXXVII of 2003. - In the West Bengal Value Added Tax Act, 2003, in section 87A, for the words, figures and letters "tire 31st day of March, 2015", the words, figures and letters "the 31st day of March, 2017" shall be substituted.
