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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(a) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(a)In matters in respect of which no provision has been made in these regulations, every member of the service shall be governed by the provisions of the rules applicable to Government servants of similar status and standing.