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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(1)(n) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(n)review of remuneration paid to any director or member of any committee or Internal auditor in connection with his/her duties in that capacity or his/her attendance at related meetings ;