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State of Odisha - Section

Section 6F in The Rules of the High Court of Orissa, 1948

6F. [] [Re-numbered vide C. S. No. 43 (X-8/86 dated 15.12.1986-w.e.f. 15.12.1986).]

[The Assistant as also the Superintendent of the Copying Department shall draw daily total of the collections by way of adhessive stamps indicated in the register maintained under Rule 6-D and sign against the same in token of correctness of entries. The 2nd Additional Assistant Registrar shall inspect the register maintained under Rule 6-D once in a week ] [Substituted vide C. S. No. 44 to 46 (X-8/86 dated 15.12.1986).]