Calcutta High Court (Appellete Side)
Ram Chandra Bera vs The State Of West Bengal & Ors on 10 November, 2022
Author: Aniruddha Roy
Bench: Aniruddha Roy
Court No. 22 IN THE HIGH COURT AT CALCUTTA 10.11.2022
Constitutional Writ Jurisdiction (Item No. ML-66) Appellate Side (AB) W.P.A. 18514 of 2014 Ram Chandra Bera VS The State of West Bengal & Ors. This is an old writ petition. None appears for the parties nor any accommodation has been sought for.
The writ petition shall appear in the list on November 17, 2022 under the heading "For Dismissal (Old Matters)".
(Aniruddha Roy, J.)