Section 186(1)(a) in The Tripura Land Revenue And Land Reforms Act, 1960

[Cites 0, Cited by 0] [Section 186(1)] [Section 186] [Entire Act]

(a)the provisions of sections 111 to 117 shall, so Far as may be, apply to tenants and sub-tenants as defined in clause (d) of section 133;

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