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Himachal Pradesh High Court

Neena vs Municipal Corporation, Shimla, And ... on 19 April, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Neena Versus Municipal Corporation, Shimla, and others CWP No.2248 of 2020 19.04.2022 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate, for the petitioner.

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Mr. Naresh K. Gupta, Advocate, for respondents No.1 and 2.

Mr. Dheeraj K. Verma, Advocate, for respondent No.3.

The learned counsel appearing for the petitioner prays for and is granted two weeks' time to file rejoinder(s) to the replies filed on behalf of the respondents. List thereafter.

(Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) Judge April 19, 2022 (Bhardwaj) ::: Downloaded on - 19/04/2022 20:10:30 :::CIS