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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(i) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(i)the inter se seniority of persons directly appointed to the Service shall be the same as determined at the time of selection.