Section 43 in The Juvenile Justice (Punjab) Rules, 1987
43. Duties of the Superintendent.
(1)The general duties, functions and responsibilties of the Superintendent will be as follows, namely :-(a)Providing homely atmosphere of love, affection, care and welfare of juveniles;(b)Planning, implementing and co-ordinating all institutional activities, programmes and operations;(c)Maintaining minimum standards at the institution;(d)Classification of juveniles, training and treatment programmes and correctional activities;(e)Supervision over juveniles, discipline and morale;(f)Allocation of duties to personnel;(g)Attending to personnel welfare and staff discipline;(h)Preparation of budget and control over financial matters;(i)Supervision over office administration.(j)Monthly office inspection.(k)Daily inspection and round of institution;(l)Inspecting and tasting food prepared for juveniles.
