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Pr. Commissioner Of Income Tax 1 ... vs M/S Abc Papers Limited Through Director on 13 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.12                               COURT NO.7                  SECTION IV-B

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.26852/2019

     (Arising out of impugned final judgment and order dated 07-02-2019
     in ITA No.134/2018 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     PR. COMMISSIONER OF INCOME TAX 1, CHANDIGARH                           Petitioner(s)

                                                     VERSUS

     M/s. ABC PAPERS LIMITED                                               Respondent(s)

     (FOR ADMISSION and I.R.; IA No.131442/2019 – FOR CONDONATION OF
     DELAY IN FILING; and, IA No.131443/2019 – FOR PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 13-09-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT
                            HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                   Mr. K.M. Nataraj, ASG
                                         Mr. Manish Pushkarna, Adv.
                                         Mr. Shailesh Madiyal, Adv.
                                         Mr. Amit Kumar, Adv.
                                         Mr. Kartik Anand, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Aniket D. Agrawal, Adv.
                                         Ms. Manisha Sharma, Adv.
                                         Ms. Kavita Jha, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List this matter on 16.09.2019 along with SLP (Civil) Diary No.26837/2019.

Reason: (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER