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State of Rajasthan - Section

Section 18 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

18. Office order books.

- The Superintendent shall maintain an order books for the protective home in which he shall record all standing orders issued to his subordinates from time to time. He shall by an order alot the various duties to his subordinates and may, by a subsequent order, vary such allotments.