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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1) in Martin Luther Christian University Act, 2005

(1)Where the State Government, after such inquiry as it may deem necessary, is satisfied that the Sponsor has fulfilled the conditions specified in sub-section (2), of Section 3 it may direct the Sponsor to establish an Endowment Fund.