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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(a) in Tamil Nadu Rinderpest Act, 1940

(a)Where the [State] [This word was substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government confirm any such declaration either with or without modifications, a notification shall be published in the Fort St. George Gazette defining the limits of the area to which the declaration with the modifications, if any, made therein, shall apply and declaring such area to be an infected area.