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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(1)(c) in Goalpara Tenancy Act, 1929

(c)if the person in occupation is not a tenant within the meaning of this Act, or if the person has an interest in the land which is not comprised within any of the classes mentioned in Clause (b)-