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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(81B) in Kolkata Municipal Corporation Act, 1980

(81B)[ "State Government" means the Government of the State of West Bengal in the Department of Urban Development and Municipal Affairs;] [Substituted by Act No. 32 of 2017, dated 15.9.2017]