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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(d) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

(d)wilfully; withholds orfails to deliver any books, papers or other documents which may be in hispossession or under his control to the Custodian or any person authorised underthis Act for the purpose, or