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[Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act]

State of Uttar Pradesh - Subsection

Section 440(1)(a) in The U.P. Co-operative Societies Rules, 1968

(a)Committee of Management, Chairman, Vice-Chairman and delegates to general body of another society in case of primary society other than those which have area of operation extending to more than one revenue district.