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Union of India - Section

Section 27 in The Granite Conservation And Development Rules, 1999

27. Copies of plans and sections to be submitted.

- The owner, agent, mining engineer or manager of every granite quarry shall submit to the State Government or any person authorised in this behalf by that Government, a copy of the plans and sections maintained under these rules, as and when required by that Government or such person, as the case may be.