Section 131(c) in Arunachal Pradesh Municipal Act, 2007
(c)licensing of -(i)various categories of professionals such as plumbers and surveyors,(ii)various activities such as sinking of tube-wells, sale of meat, fish or poultry, or hawking of articles,(iii)animals,(iv)carts or carriages, and(v)such other activities as require a licence or permission under the provisions of this Act, and
