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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(2) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(2)After execution of agreement the purchaser trader will get the agricultural produce of the seller weighed on the electronic weigh bridge, certified and verified by the Weigh Measure Department.