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State of Rajasthan - Section

Section 72 in The Rajasthan Financial Corporation General Regulations, 2002

72. Remuneration to Directors, officers and others.

- Any person or Director of the Corporation, when required to undertake special assignments for or to render extra service to the Corporation, may be paid in addition to travelling, halting and other expenses as may be applicable, remuneration/honorarium at such scales as may be fixed by the Board, Managing Director from time to time.