Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Madras Presidency - Section Section 136C in Madras Estates Land Act, 1908 136C. Applications to whom to be made. - Applications under this Chapter shall be made, -(a)to the District Collector in the case of a major irrigation work, and(b)to the Revenue Divisional Officer in the case of a minor irrigation work.
