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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(3)(b) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(b)A person whose services stand terminated under sub-clause (i) of clause (a) shall not be entitled to claim employment in the Corporation as of right.