Section 2(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005
(2)Words and expressions not defined in this Scheme shall have the same meaning as in the Act or the Orissa Gram Panchayat Act, 1964, the Orissa Panchayat Samiti Act, 1959 or the Orissa Zilla Parishad Act, 1991, as the case may be.
