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Madhya Pradesh High Court

Yudhister Singh vs M.P.State Bar Council Jabalpur on 5 March, 2015

                                 1        Writ Petition No.3004/2014

       (Yudhister Singh Vs. MP State Bar Council)

       05.03.2015
              Shri H.K. Shukla, Advocate, for the petitioner.
              Shri J.P. Mishra, Advocate, for the respondent No.1.

Shri B.S. Bhadoria, Advocate, for the respondent No.2.

Shri Mishra, after obtaining instructions submits that petitioner's complaint is pending before the respondent No.1 and it will be dealt with in accordance with law.

Considering the aforesaid statement, this petition is disposed of.



                                          (Sujoy Paul)
mani                                        Judge