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NCT Delhi - Section

Section 13 in The Delhi Land Revenue Act, 1954

13. Appointment etc.

of Patwaris.- The Deputy Commissioner or a Revenue Assistant, duly empowered in this behalf by the Chief Commissioner, shall appoint a Patwari to each halka, and may, subject to the rules made under Section 84, order the transfer, removal, dismissal or any other punishment of Patwaris.