Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 6 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-12-2022 List alongwith Cr.A. No. 8301 of 2018.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
MISHRA
Signature Not Verified
SAN
Digitally signed by ARVIND KUMAR
MISHRA
Date: 2022.12.07 11:17:16 IST