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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 6 December, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-12-2022 List alongwith Cr.A. No. 8301 of 2018.



                                     (SUJOY PAUL)                                    (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                                 JUDGE

                                   MISHRA




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Date: 2022.12.07 11:17:16 IST