Bombay High Court
Parle Agro Private Limited vs Walmart India Private Limited And 2 Ors on 11 February, 2026
Before : Anil H. Laddhad
Prothonotary and Senior Master
Date : 11th February, 2026
CALLED FOR VERIFYING STATUS OF THE MATTER :
56. COMIP/426/2021 ) Ms. Raina Gajria i/b. M/s. Gajria Y Co., Advocate
) for Plaintiff
WITH )
IA/1002/2022 ) Ms. Shruti Dandu i/b. Ms. Mansi Patel, Advocate
WITH ) for Defendant No. 3
)
LPETN/321/2021
) P.C. : There are total 3 Defendants in Commercial
) I.P. Suit No. 426 of 2021.
)
) Written Statements is filed by Defendant No. 3.
)
) As Written Statement is not filed by Defendant
) Nos. 1 and 2, Suit is at the stage of passing
) appropriate order against Defendant Nos. 1 and 2.
)
)
Interim Application No. 1002 of 2022 :
)
1.This Application is filed by Plaintiff for ) injunction.
)
2. Reply is filed by Defendant No. 1. )
3. No Reply filed by Defendant Nos. 2 and 3. ) ) Hence, this Interim Application is for directions ) regarding filing Reply by Defendant Nos. 2 and 3, ) if any and for hearing. ) ) LPETN No. 321 of 2021 :
) 1. This Petition is filed by Plaintiff under ) Clause XIV of the Letters Patent, for hearing and ) appropriate orders.
) ) ) Matter will be listed before the Hon'ble Court in due course.
Date : 11.02.2026 Prothonotary & Senior Master ::: Uploaded on - 12/02/2026 ::: Downloaded on - 12/02/2026 21:24:55 :::