Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(b) in Jammu and Kashmir Civil Services (Medical Attendance-Cum-Allowance) Rules, 1990

(b)"Director Health Services" means the head of the Medical Department;