Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Indian Auto Lpg Coalition (Iac) vs Dhangadhra Prakruti Mandal & ... on 4 September, 2015

Bench: Jayant Patel, J.B.Pardiwala

                 C/MCA/417/2014                                             ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             MISC. CIVIL APPLICATION (FOR REVIEW) NO. 417 of 2014

                    In WRIT PETITION (PIL) NO.  47 of 2011
                                     With 
                   MISC. CIVIL APPLICATION NO. 418 of 2014
                                     In    
                      WRIT PETITION (PIL) NO. 54 of 2011
                                     With 
                   MISC. CIVIL APPLICATION NO. 419 of 2014
                                     In    
                      WRIT PETITION (PIL) NO. 47 of 2011
         ==========================================================
               INDIAN AUTO LPG COALITION (IAC)....Applicant(s)
                                    Versus
              DHANGADHRA PRAKRUTI MANDAL  &  11....Opponent(s)
         ==========================================================
         Appearance:
         MR MAYUR RAJGURU, ADVOCATE for the Applicant(s) No. 1
         GOVERNMENT PLEADER for the Opponent(s) No. 3 ­ 4
         M/S TRIVEDI & GUPTA, ADVOCATE for the Opponent(s) No. 6 , 
         9
         NOTICE NOT RECD BACK for the Opponent(s) No. 10
         NOTICE SERVED for the Opponent(s) No. 1 , 3 ­ 4 , 6 ­ 8
         NOTICE UNSERVED for the Opponent(s) No. 9 , 11 ­ 12
         MR AMIT M PANCHAL, ADVOCATE for the Opponent(s) No. 1
         MR ASPI M KAPADIA, ADVOCATE for the Opponent(s) No. 8 , 
         10
         MR BIREN A VAISHNAV, ADVOCATE for the Opponent(s) No. 5
         MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
         MR NEERAJ SONI, ADVOCATE for the Opponent(s) No. 11
         MR. PARTH H BHATT, ADVOCATE for the Opponent(s) No. 2
         MS ANUJA S NANAVATI, ADVOCATE for the Opponent(s) No. 7
         MS MINOO A SHAH, ADVOCATE for the Opponent(s) No. 12
         ==========================================================

                 CORAM: HONOURABLE THE ACTING CHIEF JUSTICE  MR. 
                        JAYANT PATEL
                        and
                        HONOURABLE MR.JUSTICE J.B.PARDIWALA
          
                                  Date : 04/09/2015
          
                                 ORAL ORDER

  (PER : HONOURABLE THE ACTING CHIEF JUSTICE  MR. JAYANT  PATEL) We have heard the learned counsel appearing for  Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Sep 08 01:39:56 IST 2015 C/MCA/417/2014 ORDER the respective parties on the aspects of collection of  scientific data for the pollution being generated of  the   respective   vehicles.     S.O.   to   24.09.2015   for  orders.

(JAYANT PATEL, ACJ.)  (J.B.PARDIWALA, J.)  bjoy Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Sep 08 01:39:56 IST 2015