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Delhi High Court - Orders

M/S Bharti Airtel Limited vs Commissioner, Cgst Appeals-1 Delhi on 11 November, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~37 & 217
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 13211/2024
                                       M/S BHARTI AIRTEL LIMITED           .....Petitioner
                                                     Through: Mr. Sujit Ghosh, Sr. Adv. with
                                                               Mr. Kumar Visalakshi, Mr.
                                                               Udit Jain and Ms. Akansha
                                                               Dikshit, Advs.

                                                                            versus

                                       COMMISSIONER, CGST APPEALS-1 DELHI
                                                                       .....Respondent
                                                   Through: Mr. Anurag Ojha, Sr. SC with
                                                             Mr. Subham Kumar, Adv.
                             217
                             +         W.P.(C) 14710/2024 & CM APPL. 61806/2024
                                       INDUS TOWERS LIMITED                                                                .....Petitioner
                                                                            Through:                 Mr. V. Lakshmikumaran, Mr.
                                                                                                     Yogendera Aldak, Mr. Agrim
                                                                                                     Arora and Mr. Sumit Khadaria,
                                                                                                     Advs.
                                                                            versus

                                       UNION OF INDIA & ORS.                                                  .....Respondents
                                                     Through:                                        Mr. Atul Tripathi, SSC for
                                                                                                     CBIC

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 11.11.2024 The respondents in these matters pray for and are granted three weeks' further time to file a reply. The petitioner shall have a week therefrom to file a rejoinder affidavit.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:22:32 Interim orders granted in Indus Towers Limited vs. Union of India & Ors. [W.P.(C) 14710/2024] to continue till the next date fixed.

Let both these writ petitions be called again on 11.12.2024.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

NOVEMBER 11, 2024/DR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:22:32