Delhi High Court - Orders
M/S Bharti Airtel Limited vs Commissioner, Cgst Appeals-1 Delhi on 11 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~37 & 217
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13211/2024
M/S BHARTI AIRTEL LIMITED .....Petitioner
Through: Mr. Sujit Ghosh, Sr. Adv. with
Mr. Kumar Visalakshi, Mr.
Udit Jain and Ms. Akansha
Dikshit, Advs.
versus
COMMISSIONER, CGST APPEALS-1 DELHI
.....Respondent
Through: Mr. Anurag Ojha, Sr. SC with
Mr. Subham Kumar, Adv.
217
+ W.P.(C) 14710/2024 & CM APPL. 61806/2024
INDUS TOWERS LIMITED .....Petitioner
Through: Mr. V. Lakshmikumaran, Mr.
Yogendera Aldak, Mr. Agrim
Arora and Mr. Sumit Khadaria,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Atul Tripathi, SSC for
CBIC
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 11.11.2024 The respondents in these matters pray for and are granted three weeks' further time to file a reply. The petitioner shall have a week therefrom to file a rejoinder affidavit.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:22:32 Interim orders granted in Indus Towers Limited vs. Union of India & Ors. [W.P.(C) 14710/2024] to continue till the next date fixed.
Let both these writ petitions be called again on 11.12.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 11, 2024/DR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:22:32