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State of Madhya Pradesh - Section

Section 58 in The M.P. Cinemas (Regulation) Rules, 1972

58. Switch and fuse boards.-

(1)All switches and fuse boards which are not fitted with front connections shall be so mounted as to give instant and easy access to the connection at the back of the board and shall be provided with dividing strips between poles both at the back and in front of proper lock-up cases with glass or metal front. The glass (unless of adequate thickness) shall be protected with a wire guard or alternatively boxes with lids and sides rendered fire-proof by asbestos sheeting may be used.
(2)Switch and fuse boards shall be fixed in accessible places where they will not obstruct any passage or exit.