Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Bihar - Subsection Section 9A(4) in The Bihar Electricity Duty Act, 1948 (4)Subject to such rules as may be prescribed any order passed under this Act or the rules made thereunder may be reviewed by the authority passing it or by its successor-in-office.]
