Delhi High Court - Orders
Mmtc Ltd vs Gian Gupta on 29 January, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 344/2016
+ O.M.P. (COMM) 355/2016
MMTC LTD ..... Petitioner
Through: Mr. Akhil Sachar and Mr. Sunanda
Tulayan, Advocates. (M:9891105069)
versus
GIAN GUPTA ..... Respondent
Through: Mr. Ajay Kohli and Mr. S.S. Sobti,
Advocates. (M:7042862136)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 29.01.2019 Mr. Akhil Sachar, learned counsel for the Petitioner submits that he is prepared in only one of the matters.
List both the matters for hearing on 12th April, 2019.
PRATHIBA M. SINGH, J.
JANUARY 29, 2019 Rekha