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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(iva) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(iva)[ the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in the case of the Faculty Council for Post-Graduate Studies in Arts;] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.]