Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 29 in Sonowal Kachari Autonomous Council Act, 2005

29. Municipal Board, Improvement Trust, District of Boards and other local-self Government of Village Administration,