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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)The Vice-Chancellor shall have the powers to convene meetings of the Court, the Executive Council and the Faculty Councils for postgraduate and undergraduate studies and of any other authority or body of the University.