Himachal Pradesh High Court
State Of H.P. vs . Bhup Singh on 29 August, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. Vs. Bhup Singh Cr. M.P(M) No. 1715 of 2022 .
29.08.2022 Present: Mr. Kamal Kant, Deputy Advocate General, for the applicant/appellant.
Let notice be issued to respondent for 26th December, 2022.
r to ( Sabina )
Judge
( Sushil Kukreja )
August 29, 2022 Judge
(ravinder)
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