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Himachal Pradesh High Court

State Of H.P. vs . Bhup Singh on 29 August, 2022

Bench: Sabina, Sushil Kukreja

State of H.P. Vs. Bhup Singh Cr. M.P(M) No. 1715 of 2022 .

29.08.2022 Present: Mr. Kamal Kant, Deputy Advocate General, for the applicant/appellant.

Let notice be issued to respondent for 26th December, 2022.

                              r            to             ( Sabina )
                                                            Judge


                                                       ( Sushil Kukreja )


               August 29, 2022                             Judge
                        (ravinder)







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